LAWS(MAD)-2025-2-209

J. JAYAPAULMOHAN Vs. ZAHIRA BANU

Decided On February 25, 2025
J. Jayapaulmohan Appellant
V/S
Zahira Banu Respondents

JUDGEMENT

(1.) Challenging the order passed by the XIX Additional City Civil Court, Chennai in I.A.No.8 /2023 in O.S.No.8545/2022, the petitioner/1st defendant is before this Court.

(2.) The petitioner had filed I.A.No.8 of 2023 to implead the respondents 5 to 8 herein as defendants 3 to 6 in the main suit which has been dismissed by the learned Judge with costs.

(3.) The facts are briefly set out hereinbelow:-