K.G.KRISHNAN Vs. STATE OF TAMIL NADU

Referred Judgements :-

SRI.MADHAVAPERUMAL DEVASTHANAM,MYLAPORE VS. TMT.DHANALAKSHMI AND OTHERS [REFERRED TO]
S.RANGARAJAN VS. THE DISTRICT REGISTRAR,TIRUCHIRAPPALLI AND OTHERS [REFERRED TO]
URBANEDGE HOTELS (P) LTD.,REP. BY ITS DIRECTOR,KUMAR SITARAMAN,NO.9,CIR COLONY,1ST MAIN ROAD,MYLAPORE,CHENNAI-600 004 V. SIRAJ ANDRENU,REP. BY ITS PROPRIETOR,MR.SIRAJ HASAN,HAVING OFFICE AT NO.16,RHENIUS STREET,RICHMOND TOWN,BANGALORE-560 025 [REFERRED TO]
ASSISTANT COMMISSIONER (CT) LTU,KAKINADA AND ORS VS. GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED [REFERRED TO]
SWARTH MAHTO VS. DHARMDEO NARAIN SINGH [REFERRED TO]
M RAMANATHA PILLAI S AJIT SINGH KULBHUSHAN LAL VS. STATE OF KERALA:STATE OF PUNJAB:STATE OF HARYANA [REFERRED TO]
BIHAR EASTERN GANGETIC FISHERMEN CO OPERATIVE SOCIETY LIMITED VS. SIPAHI SINGH [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
J R RAGHUPATHY K MALLIAH M PAMPAPATHAIAH VS. STATE OF ANDHRA PRADESH:S BAL REDDY:STATE OF ANDHRA PRADESH [REFERRED TO]
BHARAT SINGH DALLU NATHU RAM RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION VASANT ORGANICS PRIVATE LIMITED VS. VAJRA CHEMICALS:A P STATE FINANCIAL CORPORATION [REFERRED TO]
G RAJ MALLAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BUDHIA SWAIN VS. GOPINATH DEB [REFERRED TO]
SHARMA TRANSORT REP VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
JOINT COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENTS VS. JAYARAMAN [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
A A GOPALAKRISHNAN VS. COCHIN DEWASWOM BOARD [REFERRED TO]
POONAM VERMA VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
SHAHABUDDIN VS. STATE OF BIHAR [REFERRED TO]
JOINT ACTION COMMITTEE OF AIRLINES PILOTS ASSOCIATIONS OF INDIA VS. DIRECTOR GENERAL OF CIVIL AVIATION [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMPAKKAM MADRAS 34 VS. MARY ISABAL [REFERRED TO]
EXECUTIVE OFFICER ARULMIGHU THIRUVALLESWARAR THIRUKKOIL VS. JAGATHAMBIGAI NAGAR CO OPERATIVE HOUSE SITE SOCIETY [REFERRED TO]
SUBRAMANIAN SWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. VS. THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD. [REFERRED TO]
THE STATE OF JHARKHAND AND ORS VS. BRAHMPUTRA METALLICS LTD., RANCHI AND ANR [REFERRED TO]
K. KUMARA GUPTA VS. SRI MARKENDAYA AND SRI OMKARESWARA SWAMY TEMPLE [REFERRED TO]
A. B. GOVARDHAN VS. P. RAGOTHAMAN [REFERRED TO]
M/S. CASIO INDIA CO. PVT. LTD. VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. DILEEP KUMAR SINGH [REFERRED TO]
SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST VS. THE SECRETARY TO GOVERNMENT, DEVELOPMENT ENDOWMENT AND INFORMATION DEPARTMENT [REFERRED TO]
V MADHAV VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]