(1.) Challenging the Order of the trial Court in rejecting the plaint, the present Appeal came to be filed.
(2.) The plaintiffs have filed the suit in O.S.No.301 of 2018 for the following reliefs :
(3.) The case of the plaintiffs in brief is as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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