SIMPLEX INFRASTRUCTURES LIMITED Vs. MALINI GANESH

JUDGEMENT

(1.) This civil revision petition challenges the order passed by the learned XXII Additional City Civil Judge, Chennai, in I.A.No.3 of 2024 in O.S.No.5988 of 2023 dtd. 10/6/2024.

(2.) For the sake of convenience, the parties shall be referred to as plaintiff and defendant.

(3.) The civil revision petitioner is the defendant in the suit.