LAWS(MAD)-2025-3-151

RAMEHKUMAR Vs. COMMISSIONER OF LAND ADMINISTRATION

Decided On March 19, 2025
Ramehkumar Appellant
V/S
COMMISSIONER OF LAND ADMINISTRATION Respondents

JUDGEMENT

(1.) This writ petition has been filed challenging the proceedings of the first respondent dtd. 4/5/2023.

(2.) Heard the learned Senior Counsel appearing on behalf of the petitioners and the learned Additional Advocate General appearing for the respondents.

(3.) The case of the petitioners is as follows :