(1.) These three second appeals, having arisen out of a common judgment, have been heard together and disposed of by this common judgment.
(2.) O.S.No.236 of 1985 came to be filed seeking for the following reliefs:
(3.) O.S.No.304 of 1985 came to be filed seeking for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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