LAWS(MAD)-2025-11-58

MRF LTD Vs. ADDITIONAL DIRECTOR DGGI

Decided On November 28, 2025
Mrf Ltd Appellant
V/S
Additional Director Dggi Respondents

JUDGEMENT

(1.) These writ petitions have been filed against the impugned show cause notice dtd. 7/4/2022 issued by the 1 st respondent.

(2.) Petitioner's submission:

(3.) Respondents' submission: