(1.) The suit is filed for declaration and possession was allowed by the trial Court. Hence, the aggrieved defendants are before this Court through Appeal Suit.
(2.) The averments in the plaint are as below:-
(3.) The averment in the written statement:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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