REGENT COMPUTRONICS PVT. LTD.

RENU Appellant

V/S

MURUGAN Respondents

Referred Judgements :-

GOMATHINAYAGAM PILLAI VS. PALANISWAMI NADAR [REFERRED TO]
UMABAI VS. NILKANTH DHONDIBA CHAVAN [REFERRED TO]
ABDUL HAQ VS. HAFIZ ABDUL RASHID [REFERRED TO]
K P MOHAMED IBRAHIM VS. STATE BANK OF TRAVANCORE [REFERRED TO]
SUKHWINDER SINGH VS. JAGROOP SINGH [REFERRED TO]

JUDGEMENT

(1.) The defendant in a suit for specific performance is the appellant in the present appeal suit.

(2.) For the sake of convenience and reference, the respective pleadings of the parties before the Trial Court, is culled out briefly hereunder: The case of the plaintiff in brief:

(3.) The case of the defendant in brief:

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RENU Vs. MURUGAN

Referred Judgements :-

JUDGEMENT

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