SOLIDAIRE DIGITAL ELECTRONICS PRIVATE LIMITED Vs. SALAHUDEEN ABDHULLATHEEF, M/S. SAGAR ENTERPRISES PUNALUR

JUDGEMENT

(1.) (T) OP (TM) No.532 of 2023 has been filed by the Solidaire Digital Electronics Private Limited (Solidaire Private Limited) to rectify the register of trade marks with regard to the trademark "XXX" , which was registered under TM No.3882705 in Class 9 in relation to inter alia Compact Discs, DVDs and other digital recording media.

(2.) OP (TM) No.59 of 2024 was filed by Salahudeen Abdhullatheef (Abdhullatheef) to rectify the register of trade marks in respect of the trademark "XXX" , which was registered under TM No.1574746 in Class 9 in respect of all types of electronics and communication equipments and wireless equipments and domestic equipments, DTH and DTS systems, VHF and UHF, FM antennas.

(3.) The registration of Solidaire Private Limited was with effect from 2/7/2007 claiming user from 5/6/2007. The registration of Abdhullatheef is with effect from 9/7/2018. Such registration was obtained on a "proposed to be used" basis.