LAWS(MAD)-2025-3-549

KOCHADAI Vs. RAJESH

Decided On March 25, 2025
Kochadai Appellant
V/S
RAJESH Respondents

JUDGEMENT

(1.) The Civil Miscellaneous Appeal has been filed challenging the order of dismissal passed by the Tribunal in M.C.O.P.No.1541 of 2022 dtd. 10/9/2024 and by granting compensation of Rs.6,76,500.00 with interest at the rate of 7.5% P.A from date of filing of the petition within a stipulated period that may be fixed by this Court.

(2.) For the sake of convenience, the parties herein are referred to as per their rank before the Tribunal.

(3.) The brief facts in a nutshell are as follows: