S.ABDULKHADER Vs. UNION OF INDIA

JUDGEMENT

(1.) Challenging the Selection List dtd. 16/12/2024, published in the official website of the sixth respondent in www.tnmedicalselection.net in respect of the II Round PwD Counselling Scheduled for PG Degree/Diploma Courses in Tamil Nadu Government Medical Colleges, 2024-25 Session, held online from 14/12/2024 to 16/12/2024, the petitioner herein has come forward with the present petition. Further, he seeks a direction to the sixth respondent to conduct a fresh second round of counselling for Persons with Disabilities (PwD) candidates, without applying rule of reservation and to ensure filling up of the entire 60 vacancies reserved for Persons with Disabilities (PwD) from the eligible PwD candidates irrespective of non-service or in-service candidates.

(2.) Heard the learned counsels appearing for the petitioner as well as for the respondents.

(3.) The case in the nutshell is as follows: