LAWS(MAD)-2025-12-14

HARISH GUPTA Vs. ASHISH GUPTA

Decided On December 19, 2025
Harish Gupta Appellant
V/S
Ashish Gupta Respondents

JUDGEMENT

(1.) The defendant in O.S. No.7206 of 2019 on the file of the IV Additional Judge, District Court, Chennai is the appellant in the present First Appeal.

(2.) PLEADINGS:

(3.) I have heard Mr.R.Antony Roch Kamal for Mr.Deepak Kumar, learned counsel for the appellant and Mr.T.Mohan, learned Senior Counsel for Ms.Anisha Gupta, learned counsel for the respondent.