LAWS(MAD)-2015-2-507

NON-SUCH ESTATES PVT LTD , NILGIRIS DISTRICT Vs. DISTRICT COLLECTOR, NILGIRIS DISTRICT, NILGIRIS & OTHERS

Decided On February 27, 2015
Non-Such Estates Pvt Ltd , Nilgiris District Appellant
V/S
District Collector, Nilgiris District, Nilgiris And Others Respondents

JUDGEMENT

(1.) Admit.

(2.) Learned Additional Government Pleader accepts notice for respondents.

(3.) At request of learned counsel for parties, the petition is taken up for final disposal.