(1.) THESE applications are for review of a common order passed by this Court on 9.5.2012, dismissing two writ petitions filed by the applicant herein.
(2.) WE have heard Mr. R. Sankarasubbu, learned counsel for the applicant, Mr. R. Sureshkumar, learned counsel appearing for the High Court and Mr. R. Ravichandran, learned Additional Government Pleader appearing for the State.
(3.) CHALLENGING the order of compulsory retirement, the applicant filed a writ petition in W.P. No. 34351 of 2007. The writ petition was dismissed on 10.3.2008. The Special Leave Petition filed by the applicant in S.L.P.(Civil) No. 12035 of 2008 was dismissed by the Supreme Court in limine on 8.9.2008.