(1.) The revisions petitioners are defendants 1 to 3 in O.S.No.75 of 2002 on the file of Subordinate Court, Pollachi.
(2.) It is a partition suit. There are 5 plaintiffs and 26 defendants. The learned counsel for the petitioners would state that defendants 5 to 26 are tenants. The contesting defendants are defendants 1 to 4, who are family members.
(3.) The plaintiffs filed the suit in O.S.No.75 of 2002 for the following reliefs:-