LAWS(MAD)-2015-10-342

SUMIT KUMAR; ASHWANI SINGLA Vs. STATE OF TAMILNADU

Decided On October 05, 2015
SUMIT KUMAR; ASHWANI SINGLA Appellant
V/S
STATE OF TAMILNADU Respondents

JUDGEMENT

(1.) The case of the prosecution as disclosed in the complaint filed by the Drugs Inspector is as follows:

(2.) Thiru.Sumit Kumar, S/o.Sh.Perm Chand Singla, on e of the partners of M/s.Curetech Skincare, Plot No.34, Phase IV, Bhatoli Kalan, Baddi, Tehsil-Nalagarh, Distt.Solan (HP).

(3.) Thiru. Aswhani Singla S/o.Late Sh.Des Raj Agarwal, one of the partners of M/s.Curetech Skincare, Plot No.34, Phase IV, Bhatoli Kalan, Baddi, Tehsil-Nalagarh, Distt.Solan (HP).