IMAYAM TRUST AND ORS. Vs. BALAKUMAR AND ORS.

JUDGEMENT

(1.) This civil revision petition has been filed by the defendants in the proposed suit under Section 92 of C.P.C., for framing a scheme for the administration of the first defendant trust, called "Imayam Trust", Kannanur, Thuraiyur Taluk, Trichy District filed by respondents herein/proposed plaintiffs against the order of granting leave to sue against the petitioners/defendants for framing a scheme in respect of the " Imayam Trust ".

(2.) Facts in nut shell are as follows:

(3.) Based on the rival contentions, the District Court found that: