ADI PENTHECOSTHE SATHYA SABHAI Vs. V.T. ALEXANDER

JUDGEMENT

(1.) THESE Civil Revision Petitions are directed against the orders passed in E.P. No. 29 of 2013 and E.A. No. 78 of 2013 on the file of the District Munsif, Padmanabhapuram.

(2.) THE plaintiff in O.S. No. 124 of 2004 on the file of the District Munsif Court, Padmanabhapuram is the revision petitioner in both the revisions. The plaintiff had filed a suit in O.A. No. 124 of 2004 for a relief of permanent injunction restraining the defendant and their men from interfering with or causing inconvenience for the day -to -day administration of the Adhi Penthecosthe Sathiya Sabhai (beginning Pentecostal Truth Church), Malavilai and its branch churches by Sadhu C. Selvaraj, the sole trustee and Administrator.

(3.) AFTER elaborate trial and evidence, the suit was decreed on 31/10/2006.