VELLORE INSTITUTE OF TECHNOLOGY Vs. G.V. SAMPATH

Referred Judgements :-

M.AR.RM.M. ANNAMALAI CHETTIAR AND OTHERS V. AI.A.C.T. SOLAIYAPPA CHETTIAR AND ANOTHER [REFERRED TO]
ABU BACKER V. ADVOCATE GENERAL [REFERRED TO]
SADHU SINGH V. MANGAL GIR MOHATMIN [REFERRED TO]
SWAMI PARAMATMANAND SARASWATI VS. RAMJI TRIPATHI [REFERRED TO]
CHARAN SINGH VS. DARSHAN SINGH [REFERRED TO]
R M NARAYANA CHETTIAR VS. N LAKSHMANAN CHETTIAR [REFERRED TO]
VIDYODAYA TRUST VS. MOHAN PRASAD R [REFERRED TO]
SWAMI SHANTANAND SARSWATI VS. ADVOCATE-GENERAL U P ALLAHABAD [REFERRED TO]
AMBRISH KUMAR SINGH VS. RAJA ABHUSHAN BRAN BRAMHSHAH [REFERRED TO]
SUBRAHAMANYAM VS. VENKATARATNAM [REFERRED TO]
SHAVAX A LAL VS. SYED MASOOD HOSAIN [REFERRED TO]
RAJU VS. ADVOCATE GENERAL H C BUILDINGS MADRAS [REFERRED TO]
A K BHASKAR VS. ADVOCATE GENERAL [REFERRED TO]
FAZLEHUSSEIN HAIDERBHOY BUXAMUSA VS. YUSUFALLY ADAMJI [REFERRED TO]
R KANNAN ADITYAN VS. B S ADITYAN [REFERRED TO]
Chennai Vazhal Duraiyur Nadar Uravin Murai Magamai Sangam VS. K A Gurusamy [REFERRED TO]
E V ANANTHARA VS. RAJAS EDUCATIONAL TRUST [REFERRED TO]
Mazdoor Welfare Trust VS. Southern Railway Mazdoor Union [REFERRED TO]
CHURCH OF SOUTH INDIA VS. JOHN [REFERRED TO]
MANIMEGALAI RAMU VS. K RASHID KHAN [REFERRED TO]
SENGUNTHAR CHARITABLE TRUST VS. R MANICKAM [REFERRED TO]
SHRI MALILAL VS. ADVOCATE GENERAL RAJASTHAN [REFERRED TO]
ASSOCIATION OF RADHASWAMI DERA BABA BAGGA SINGH VS. GURNAM SINGH [REFERRED TO]
PADAMPAT SINGHANYA VS. NARAYANDAS JHUNJHUNWALLA [REFERRED TO]