G SARAVANAN Vs. DISTRICT COLLECTOR, VELLORE

JUDGEMENT

(1.) This Writ Petition is filed to issue a Writ of Certiorari, to call for the records on the file of the 6th Respondent in Rc.No.10127/MM9/2014, dated 26.2.2015 and to quash the same.

(2.) The case of the Petitioner is as follows:-

(3.) The 4th Respondent filed a counter affidavit, wherein it is averred as follows:-