REGENT COMPUTRONICS PVT. LTD.

Dhanalakshmi And Ors. Appellant

V/S

Mohanamurali And Ors. Respondents

Referred Judgements :-

H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [REFERRED TO]
M L ABDUL JABBAR SAHIB VS. M V VENKATA SASTRI AND SONS [REFERRED TO]
MANAGEMENT COMMITTEE T K GHOSHS ACADEMY VS. T C PALIT [REFERRED TO]
INDU BALA BOSE VS. MANINDRA CHANDRA BOSE [REFERRED TO]
KALYAN SINGH LONDON TRAINED CUTTER JOHRI BAZAR JAIPUR VS. CHHOTI [REFERRED TO]
MADHUKAR D SHENDE VS. TARABAI ABA SHEDAGE [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
SRIDEVI VS. JAYARAJA SHETTY [REFERRED TO]
NIRANJAN UMESHCHANDRA JOSHI VS. MRUDULA JYOTI RAO [REFERRED TO]
BHARPUR SINGH VS. SHAMSHER SINGH [REFERRED TO]
RYALI KAMESWARA RAO VS. BENDAPUDI SURYAPRAKASARAO [REFERRED TO]
CHINMOYEE SAHA VS. DEBENDRA LAL SAHA [REFERRED TO]
Janaki Devi VS. R Vasanthi [REFERRED TO]
A RAVIKUMAR VS. M SAVITHIRI [REFERRED TO]
PALANISWAMI VS. RAMAYAMMAL [REFERRED TO]
C SARADAMBAL VS. PADMAVATHI [REFERRED TO]

JUDGEMENT

(1.) THIS Appeal has been filed against the judgment and decree dated 27.07.2009, made in O.S. No. 20 of 2004, on the file of Principal District Court, Pudukottai.

(2.) THE appellants 1 to 6 filed O.S. No. 20 of 2004 on the file of Principal District Court, Pudukottai [originally O.S. No. 203 of 1999, on the file of Subordinate Court, Pudukottai], against the respondents herein for declaration and possession of property and for future damages. The learned Principal District Judge, by judgment and decree, dated 27.07.2009, dismissed the suit. Against the said Judgment and Decree, the appellants 1 to 6 have filed the present appeal. Pending appeal, the second appellant died. The appellants 7 to 12 were brought on record as legal representatives of the deceased second appellant, vide order of this Court, dated 12.07.2013, made in M.P.(MD) No. 1 of 2013 in A.S.(MD) No. 28 of 2010.

(3.) THE case of the plaintiffs is as follows:

Click here to view full judgment.

DHANALAKSHMI AND ORS. Vs. MOHANAMURALI AND ORS.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address