(1.) Ishad Ahamed @ Asalam, who was convicted and sentenced on 24.11.2012 in S.C.No.97 of 2010 by the Additional District and Sessions Judge, Krishnagiri, is the appellant before us.
(2.) The charges against which the said Ishad Ahamed @ Asalam was convicted and sentenced are as follows:
(3.) The case of the prosecution can be set out in a nutshell as under: