PARENTS ASSOCIATION OF SAINIK SCHOOL, AMARAVATHINAGAR (PASSAM) Vs. THE PRINCIPAL, SAINIK SCHOOL, AMARAVATHINAGAR AND ORS.

JUDGEMENT

(1.) W .P. No.9888 of 2015 has been filed by the Parents' Association of the Sainik School Amaravathinagar (PASSAM) seeking a direction to the respondents 1 and 3 to consider their representation dated 25.03.2015 and permit the children of the Petitioner Association Members to continue their study in the first respondent School until completion of +2 course.

(2.) W .P. Nos.14838 to 14850 of 2015 have been filed by the petitioners seeking a direction to the first respondent to follow the CBSE Rules for the purpose of promoting from Class XI to Class XII by re -valuation of their answer sheets.

(3.) AS all the issues are interconnected between the students on the one hand and first respondent School on the other hand, they are taken up together and disposed of by this common order.