LAWS(MAD)-2015-8-285

S MUTHAIAH Vs. DISTRICT REVENUE OFFICER

Decided On August 17, 2015
S Muthaiah Appellant
V/S
DISTRICT REVENUE OFFICER Respondents

JUDGEMENT

(1.) Since the issue involved in all these Writ Petitions are one and the same, they are all taken up together and disposed of by a common order.

(2.) The following facts are culled out in W.P.(MD).No.1528 of 2013, which are as follows:-

(3.) W.P.(MD).No.11025 of 2013:-