(1.) The short facts of the case are as follows:
(2.) The defendants have filed written statements which are as follows:
(3.) The averments of the reply statement filed by the plaintiff to the written statement filed by the defendants are briefly as follows: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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