S VAIKUNDARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE

Referred Judgements :-

K.S.NARAYANAN AND OTHERS V. S.GOPINATHAN [REFERRED]
MAHESH JOSHI V. STATE [REFERRED]
T.VENGAMA NAIDU V. T.DORA SWAMY NAIDU [REFERRED]
DEVENDRA V. STATE OF U.P. [REFERRED]
LEO ROY FREY THOMAS DANA VS. SUPERINTENDENT DISTRICT JAIL AMRITSAR:SUPERINTENDENT DIST JAIL AMRITSAR [REFERRED]
V C SHUKLA VS. STATE DELHI ADMINISTRATION [REFERRED]
KEHAR SINGHTS VS. STATE DELHI ADMINISTRATION [REFERRED]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED]
RUPAN DEOL BAJAJ MRS B R BAJAJ VS. KANWAR PAL SINGH GILL:STATE OF PUNJAB [REFERRED]
STATE OF KERALA VS. P SUGATHAN [REFERRED]
KAMALADEVI AGARWAL VS. STATE OF WEST BENGAL [REFERRED]
P K SHAJI ALIAS THAMMANAM SHAJI VS. STATE OF KERALA [REFERRED]
NARAYAN GHOSH ALIAS NANTU VS. STATE OF ORISSA [REFERRED]
R KALYANI VS. JANAK C MEHTA [REFERRED]
M N OJHA VS. ALOK KUMAR SRIVASTAV [REFERRED]
STATE OF MAHARASHTRA VS. ARUN GULAB GAWALI [REFERRED]
SHARAD YADAV VS. UNION OF INDIA [REFERRED]
GURBAKSH SINGH SIBIA VS. STATE OF PUNJAB [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. K. NARAYANA RAO [REFERRED]