REGENT COMPUTRONICS PVT. LTD.

B.M. Sivanarayanan Sah Appellant

V/S

Breadway And Ors. Respondents

Referred Judgements :-

TANZEEM -E -SUFIA V. BIBI HALIMAN & OTHERS [REFERRED TO]
A VENKATASUBBIAH NAIDU VS. S CHALLAPPAN [REFERRED TO]
USHA SINHA VS. DINA RAM [REFERRED TO]
BANUMATHI ALIAS KARUNAIAMMAL VS. A P ATHANARI [REFERRED TO]
CHELLADURAI AND ORS. VS. AVUDAIPPAN KONAR AND ORS. [REFERRED TO]

JUDGEMENT

(1.) This revision is filed to strike off the plaint in O.S. No. 7412 of 2014 ending on the file of the III Asst. Judge, City Civil Court, Chennai.

(2.) Heard Mr. M. Venkateswaran, learned counsel for the petitioner and Mr. R. Abdul Mohideen, learned counsel for the first respondent and perused the records.

(3.) The undisputed facts are as follows -

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B.M. SIVANARAYANAN SAH Vs. BREADWAY AND ORS.

Referred Judgements :-

JUDGEMENT

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