K. JANAKARAMASWAMY Vs. THE EXECUTIVE COMMITTEE AND ORS.

JUDGEMENT

(1.) MR . V.P. Raman, learned counsel takes notice for first respondent and Mr. Veerakathiravan, learned counsel takes notice for the second respondent.

(2.) THE petitioner is a registered medical practitioner. On 08.12.2012, the Central Bureau of Investigation, Anti Corruption Branch sent a communication to the Medical Council of India (for short 'the MCI'), to the following effect : -

(3.) THE said communication dated 08.12.2012 also requested the MCI to take suitable action against the doctors mentioned therein. The relevant passage from the communication is extracted in this regard: -