(1.) THIRU . K. Ramalingam filed O.P. No. 240 of 2002 for grant of Letters of Administration in respect of the Will dated 16.03.1998 executed by his mother Tmt. M. Dhanabakkiam Ammal in his favour and in the said petition, caveat was lodged by the second respondent namely Tmt. J. Anjalai younger sister of the petitioner and therefore, it was converted and registered as T.O.S. No. 22 of 2005. The second respondent in O.P. No. 240 of 2002 filed O.P. No. 385 of 2002 praying for issuance of Letters of Administration in respect of Will dated 18.05.1994 executed by her mother Tmt. M. Dhanabakkiam Ammal in her favour and the second respondent in the said Original Petition has lodged a caveat and therefore, the said Original Petition was converted and registered as T.O.S. No. 25 of 2005.
(2.) THE pleadings in T.O.S. No. 22 of 2005 are as follows:
(3.) THIS Court, upon perusal of the pleadings and other materials on record, framed the following issues in T.O.S. No. 22 of 2005:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN