REGENT COMPUTRONICS PVT. LTD.

Hinustan Unilever Ltd Appellant

V/S

PRESIDING OFFICER, LABOUR COURT Respondents

Referred Judgements :-

WORKMEN OF GOVERNMENT SILK WEAVING FACTORY MYSORE VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BANGALORE [REFERRED TO]
HERBERTSONS LIMITED VS. WORKMEN OF HERBERTSONS LTD [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. THEIR WORKMEN [REFERRED TO]
D P MAHESHWARI VS. DELHI ADMINISTRATION [REFERRED TO]
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS VS. STATE OF HARYANA [REFERRED TO]
ANZ GRINDLAYS BANK LTD VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Challenging the Award passed in I.D.No.59 of 2007, on the file of The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai, the Management has filed the above writ petition.

(2.) The brief case of the second respondent/employee is as follows:

(3.) Whereas the brief case of the petitioner/Management is as follows:

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HINUSTAN UNILEVER LTD Vs. PRESIDING OFFICER, LABOUR COURT

Referred Judgements :-

JUDGEMENT

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