SELLA PAPPA AND ORS. Vs. C. JAYARAMAN

JUDGEMENT

(1.) THIS revision petition arises out of dismissal of I.A. No. 185 of 2011 by the learned District Judge, Karur.

(2.) THE respondent/plaintiff sued the defendants/revision petitioners in O.S. No. 86 of 2004 for specific performance of sale agreement with respect to the suit property. The defendants hotly contested the suit.

(3.) THE plaintiff opposed the said I.A. contending that there was no medical proof to show that the defendants was afflicted with jaundice.