L S MARIAPPAN Vs. P RAMALINGAM AND OTHERS

JUDGEMENT

(1.) Issues in the Miscellaneous Petitions and Civil Revision Petitions are interconnected and all the four petitions are disposed of by this common order.

(2.) Facts of the case:-

(3.) M.P.No.1 of 2010, M.P.No.1 of 2011, C.R.P.No.1605 and 1606 of 2012 were heard together and disposed of by this common order.