LAWS(MAD)-2015-8-126

K. MUNIYANDI AND ORS. Vs. THE STATE

Decided On August 31, 2015
K. Muniyandi And Ors. Appellant
V/S
THE STATE Respondents

JUDGEMENT

(1.) THE appellants are the accused Nos. 1 and 7 in S.C. No. 204 of 2007, on the file of the Principal Sessions Court, Srivilliputtur, Virudhunagar District. Including the appellants, there were a total number of seven accused in the case. The Trial Court framed as many as five charges against the accused, as detailed below.

(2.) BY Judgment dated 30.10.2010, the Trial Court acquitted the accused Nos. 2 to 4 and 6 of all charges, but convicted the accused Nos. 1 and 7, as detailed below: -

(3.) We have heard the learned counsel for the appellants, the learned Additional Public Prosecutor for the respondent and also perused the records carefully.