M. SENTHIL VADIVEL Vs. THE MANAGING DIRECTOR

JUDGEMENT

(1.) W.P(Md).No.10031 of 2015 is filed seeking for a Mandamus, directing the second respondent to implement the order passed by the first respondent dated 11.04.2015, within a stipulated time. W.P(MD).No.17768 of 2015 is filed challenging the show cause notice issued by the first respondent dated 04.09.2015.

(2.) Petitioner in both the Writ Petitions is one and the same.

(3.) Since the issue involved in both the Writ Petitions is common arising between the same parties, both these Writ Petitions are taken up together for final disposal to pass a common order.