(1.) This petition has been filed by the petitioning creditor viz., the Indian Bank, for the following reliefs:-
(2.) The case of the petitioning creditor, in brief, is as follows:-
(3.) The first respondent / debtor filed a counter, wherein it has been stated as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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