LAWS(MAD)-2015-12-354

SUPERINTENDING ENGINEER, PRODUCTION AND COMMUNICATION CIRCLE Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE; G RAJAJ

Decided On December 17, 2015
Superintending Engineer, Production And Communication Circle Appellant
V/S
Presiding Officer, Labour Court, Coimbatore; G Rajaj Respondents

JUDGEMENT

(1.) In all these Writ Petitions, the petitioner is the Superintending Engineer, Production and Communication Circle, TAN -TRANSCCO and challenge is to the order passed by the Labour Court, Coimbatore, dated 24.11.2014, in Execution Petitions filed by the second respondent in each of the Writ Petitions.

(2.) Since the Execution Petitions were disposed of by a common order, these Writ Petitions were heard together and disposed of by this Common order.

(3.) Heard Mr.P.R.Dhilipkumar, learned counsel appearing for the petitioner and Mr.R.Renga Ramanujam, learned counsel for the contesting second respondent. In this order, the second respondent in all these Writ Petitions shall be referred to as the Workmen.