S MUTHAMILSELVI Vs. STATE

JUDGEMENT

(1.) My heroes are those who risk their lives every day to protect our world and make it a better place - police, firefighters and members of our armed forces - So said Sidney Sheldon, appreciating the work of the Police.

(2.) Leaving his eight months' pregnant wife, the husband Sathiyaraj, S/o.Pitchai Muthu, died in an accident. Alleging that the accident was on account of rash and negligent driving of the deceased himself, the Sub- Inspector of Police of Kandharva Kottai Police Station filed the final report before the Magistrate. Holding that the final report has been filed after proper investigation, the learned Magistrate has chosen to reject the objection petition. This order is under challenge in this revision petition.

(3.) The deceased was a Carpenter by profession. The deceased Sathiyaraj, belonging to Minnadurai, met with an accident, while he was returning from old Kandharva Kottai to Kandharva Kottai in order to take lunch, while driving his vehicle with the registration No.TN-45 AB 8341, Hero Honda Passion Pro. The accident had taken place, while there was a clash of this two wheeler with the Police Jeep TN-55 G-0428. This accident took place on 30.05.2013 at about 01:30 p.m. He was taken to the hospital, where he died at about 8:00 p.m.