REGENT COMPUTRONICS PVT. LTD.

Saraswathi Ammal And Ors. Appellant

V/S

G. Durairaj Respondents

Referred Judgements :-

PERIAMBAL CHETTIAR V. SUNDARAMMAL [REFERRED TO]
VALLIAMMAL AND OTHERS V. PALANIAMMAL (DECEASED) AND ANOTHER [REFERRED TO]
SHASHI KUMAR BANERJEE AND OTHERS V. SUBODH KUMAR BANERJEE [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [REFERRED TO]
SURAJ RATTAN THIRANI VS. AZAMABAD TEA COMPANY LIMITED [REFERRED TO]
RAMCHANDRA RAMBUX VS. CHAMPABAI [REFERRED TO]
KEWAL SINGH VS. LAJWANTI [REFERRED TO]
INDU BALA BOSE VS. MANINDRA CHANDRA BOSE [REFERRED TO]
RAM PIARI VS. BHAGWANT [REFERRED TO]
DEVA RAM VS. ISHWAR CHAND [REFERRED TO]
USMANSAB HATEL SAHAB VS. R L MEHARWADE [REFERRED TO]
SRIDEVI VS. JAYARAJA SHETTY [REFERRED TO]
S P THIRUNAVUKKARASU VS. S P LOGANATHAN [REFERRED TO]
CHINNAPPA VS. CORPORATION CITY OF BANGALORE [REFERRED TO]
SUGUNA BAI VS. MUNIAMMAL ALIAS DHANALAKSHMI [REFERRED TO]
S GANESAN VS. S ISSAC [REFERRED TO]
JOSEY FRANCIS VS. SUNJOY K BALAN [REFERRED TO]
RANJITH AMMAL VS. SIVASUBRAMANIAN [REFERRED TO]
G ALAGARSAMY VS. R SEENIVASAN [REFERRED TO]
MOHAMMAD KHALIL KHAN VS. MAHBUB ALI MIAN [REFERRED TO]
PERIAMBAL CHETTIAR VS. SUNDARAMMAL [REFERRED TO]

JUDGEMENT

(1.) THE second appeal arises out of the judgment and decree dated 20.09.2002 made in A.S. No. 64 of 2001 on the file of the Principal District Court, Tiruvannamalai, reversing the judgment and decree dated 10.04.2001 and made in O.S. No. 37 of 1996 on the file of the Additional Sub -Court, Tiruvannamalai.

(2.) THE averments made in the plaint are as follows: - -

(3.) THE Learned Trial Judge after considering the averments both in the plaint and written statement and arguments on either side counsel, has framed necessary issues and on perusing the oral and documentary evidence viz., P.W. 1 to P.W. 3, D.W. 1 and Exs. A1 to A6 and Exs. B1 to B5, dismissed the suit. Aggrieved against the judgment and decree passed by the trial court, the plaintiff preferred an appeal in A.S. No. 64 of 2001 on the file of the Principal District Court, Tiruvannamalai.

Click here to view full judgment.

SARASWATHI AMMAL AND ORS. Vs. G. DURAIRAJ

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address