EMIL MATHEW Vs. UNION OF INDIA

Referred Judgements :-

COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
STATE OF MYSORE VS. S V NARAYANAPPA [REFERRED TO]
R N NANJUNDAPPA VS. T THIMMIAH [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
PRIT SINGH VS. S K MANGAL [REFERRED TO]
KERALA SOLVENT EXTRACTIONS LIMITED VS. A UNNIKRISHNAN [REFERRED TO]
BIHAR PUBLIC SERVICE COMMISSION DR SHIV JATAN THAKUR VS. SHIV JATAN THAKUR:STATE OF BIHAR [REFERRED TO]
RAVINDER SHARMA VS. STATE OF PUNJAB [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. RAGHAVENDRA SESHAGIRI RAO KULKARNI [REFERRED TO]
CHITTOOR ZILLA VYAVASAYADARULA SANGHAM VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [REFERRED TO]
A UMARANI VS. REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
NATIONAL FERTILIZER LTD VS. SOMVIR SINGH [REFERRED TO]
STATE OF U P VS. DESH RAJ [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
RELIANCE ENERGY LIMITED VS. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD [REFERRED TO]
SHIV KUMAR SHARMA VS. SANTOSH KUMARI [REFERRED TO]
T VIJENDRADAS VS. M SUBRAMANIAN [REFERRED TO]
PRAMOD KUMAR VS. U P SECONDARY EDUCATION SERVICES COMMISSION [REFERRED TO]
B C MYLARAPPA ALIAS CHIKKAMYLARAPPA VS. R VENKATASUBBAIAH [REFERRED TO]
NAGARJUNA CONSTRUCTION CO LTD VS. GOVT OF ANDHRA PRADESH [REFERRED TO]
MUKUL SAIKIA VS. STATE OF ASSAM [REFERRED TO]
RAKHI RAY VS. HIGH COURT OF DELHI [REFERRED TO]
ASHOK KUMAR RATILAL PATEL VS. UNION OF INDIA [REFERRED TO]
CENTURY FLOUR MILLS LIMITED VS. S SUPPIAH [REFERRED TO]
STATE OF GUJARAT VS. ARVINDKUMAR T. TIWARI [REFERRED TO]
STATE OF ORISSA VS. MESCO STEELS LTD [REFERRED TO]
TEJ PRAKASH PATHAK VS. RAJASTHAN HIGH COURT [REFERRED TO]
RASHMI METALIKS LTD VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [REFERRED TO]