THANGAMMAL Vs. K. KUMARASAMY AND ORS.

JUDGEMENT

(1.) The plaintiffs in the above suits are the petitioners in both the revisions. The revisions are filed challenging the order refusing to appoint a Commissioner under Order 26 Rule 9 of the Code of Civil Procedure.

(2.) The suit in O.S. No. 159 of 2009 is filed

(3.) The suit in O.S. No. 129 of 2009 is filed