LAWS(MAD)-2015-7-328

SUDHA Vs. MEENA

Decided On July 06, 2015
SUDHA Appellant
V/S
MEENA Respondents

JUDGEMENT

(1.) Sudha/A-2 came forward with this petition to punish Meena, Inspector of Police, All Women Police Station, Chidambaram for her alleged violation of this Court's order, dated 19.11.2013 passed in Crl. O.P. No. 29446 of 2013. Respondent filed her counter affidavit.

(2.) It is stated that head ache for Sudha's family came from Shakeela, wife of petitioner's brother Balu @ Prabakaran. Based on the complaint of Shakeela, the respondent viz., Meena, Inspector of Police, All Women Police station, Chidambaram registered a domestic violence case in Cr. No. 16 of 2013 on 14.9.2013.

(3.) In this case, petitioner is A-2. Completing her investigation, the respondent filed the final report before the learned Judicial Magistrate, Portonovo on 30.9.2013.