(1.) A -1 to A -4 are the appellants herein.
(2.) A -1 is the son of A -2 and A -3. A -4 is the then President, Kakkalur village in Vikiravandi Taluk in Villupuram District.
(3.) ULTIMATELY , they were convicted and sentenced as under: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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