R SULOCHANA Vs. C S CHINNASAMAKKAL

JUDGEMENT

(1.) THIS Revision is directed against the order of the Subordinate Judge, Tirupattur, made in I. A. No. 76 of 2004 in I. A. No. 142 of 2001 in O. S. No. 94 of 2001, dated 25-02-2004, dismissing the Petition filed by the Advocate Commissioner to receive his Report and Plan.

(2.) AN interesting question arises in this Revision -- can the Advocate Commissioner could file the Application to reopen the earlier Commission Petition, which has been closed and requesting the Court to receive his Report and Plan.

(3.) THE relevant facts for disposal of this Revision Petition could briefly be stated thus:-