(1.) THIS Writ Appeal has been filed against the impugned order of the learned single Judge dated 18. 08. 2003 made in W. P. No. 14388 of 2003.
(2.) HEARD the counsel for the parties and perused the records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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