G.V. FILMS LTD Vs. S. PRIYADARSHAN

Referred Judgements :-

RAM KUMAR DAS V. JAGDISH CHANDRA DEO,DHABAL DEO [REFERRED TO]
HITKARINI SABHA V. CORPORATION OF CITY OF JABALPUR [REFERRED TO]
PROVINCIAL GOVERNMENT OF MADRAS VS. J S BASAPPA [REFERRED TO]
STATE OF KERALA VS. N RAMASWAMI IYER AND SONS [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MEENAKSHI MILLS LTD [REFERRED TO]
JUGGILAL KAMLAPAT VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
NOOR MOHAMMAD KHAN GHOUSE KHAN VS. FAKIRAPPA BHARMAPPA MACHENAHALLI [REFERRED TO]
BISWABANI PRIVATE LIMITED VS. SANTOSH KUMAR DUTTA [REFERRED TO]
DEV RAJ DOGRA VS. GYAN CHAND JAIN [REFERRED TO]
MADRAS BANGALORE TRANSPORT CO WEST VS. INDER SINGH [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
SAMIR SOBHAN SANYAL VS. TRACKS TRADE PRIVATE LIMITED [REFERRED TO]
BRAHMDEO CHAUDHARY VS. RISHIKESHPRASADJAISWAL [REFERRED TO]
K K MODI VS. K N MODI [REFERRED TO]
COMMISSIONER OF INCOME TAX BHUBANESWAR VS. PARMESHWARI DEVI SULTANIA [REFERRED TO]
TAX RECOVERY OFFICER II SADAR NAGPUR VS. GANGADHAR VTSHWANATH RANADE DEAD [REFERRED TO]
SUBHRA MUKHERJEE VS. BHARAT COKING COAL LIMITED [REFERRED TO]
INDIAN OVERSEAS BANK VS. I O B STAFF CANTEEN WORKERS UNION [REFERRED TO]
KONDA LAKSHMANA BAPUJI VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
PARVINDER SINGH VS. RENU GAUTAM [REFERRED TO]
PURAN CHAND AND CO VS. GANESHI LAL TARA CHAND [REFERRED TO]
MALABAR PRODUCE AND RUBBER COMPANY LIMITED VS. TAX RECOVERY OFFICER [REFERRED TO]
P KUPPAMMAL VS. STATE OF TAMIL NADU [REFERRED TO]
SANCHETI LEASING COMPANY LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
A C LAKSHMIPATHY VS. A M CHAKRAPANI REDDIAR [REFERRED TO]
A STEPHEN SAMUEL VS. UNION OF INDIA [REFERRED TO]
G.V. FILMS LTD. VS. S. PRIYADARSHAN [REFERRED TO]