(1.) THE civil revision petition has been preferred against the order of the learned X Assistant Judge, City Civil Court , Madras, dated 11. 12. 2003 made in E. A. No. 3816 of 2002 in E. P. No. 966 of 2002 in O. S. No. 7105 of 1980
(2.) HEARD the learned counsel for both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN