UNIVERSITY OF MADRAS Vs. LOORDHU AMMAL EDUCATIONAL TRUST

Referred Judgements :-

G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
TAMIL NADU EDUCATION DEPARTMENT MINIS TERIAL AND GENERAL SUBORDINATE SERVICES ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
SRINIVASA ENTERPRISES VS. UNION OF INDIA [REFERRED TO]
A P CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ALICE MANORANJANI M VS. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
GURU NANAK DEV UNIVERSITY VS. PARMINDER KR BANSAL [REFERRED TO]
C B S E VS. P SUNIL KUMAR [REFERRED TO]
REGIONAL OFFICER CBSE VS. KU SHEENA PEETHAMBARAN [REFERRED TO]
UNION OF INDIA VS. S B VOHRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SECTION OFFICER BROTHERHOOD [REFERRED TO]
N A THANGAVELU VS. STATE TRANSPORT APPELLATE TRIBUNAL [REFERRED TO]