M SARAVANAKUMAR Vs. SECRETARY TO GOVT EDUCATION DEPARTMENT

Referred Judgements :-

LONDON GRAVING DOCK CO. LTD. VS. HORTON [REFERRED TO]
HOME OFFICE VS. DORSET YACHT CO. [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD. VS. N.R.VAIRAMANI [REFERRED TO]
HERRINGTON VS. BRITISH RAILWAYS BOARD [REFERRED TO]
MUNICIPAL COMMITTEE AMRITSAR VS. HAZARA SINGH [REFERRED TO]
RATTAN LAL VS. STATE OF HARYANA [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
JACOB M PUTHUPARAMBIL JACOB M PUTHUPARAMBIL P MOHANAN SASIDHARAN C P C A JOSE MARY C L NAZAR K M P V SASIKUMAR PARASSALA SIVANANDAN M S SREEKUMAR VS. KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:STATE OF KERALA:STATE OF KERALA:STATE OF KERALA:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KER [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAUSHAL KISHORE SHUKLA [REFERRED TO]
RABINARAYAN MOHAPATRA VS. STATE OF ORISSA [REFERRED TO]
P P C RAWANI HARBANS SINGH VS. UNION OF INDIA [REFERRED TO]
TRIVENI SHANKAR SAXENA VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
J AND K PUBLIC SERVICE COMMISSION VS. NARINDER MOHAN [REFERRED TO]
DELHI ADMINISTRATION VS. MANOHAR LAL [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. MAHADEVA SHETTY [REFERRED TO]
SECRETARY SALIAR MAHAJANA HIGHER SECONDARY SCHOOLS ARUPPUKOTTAI VIRUDHUNAGAR DISTRICT VS. G SUBBURAJ [REFERRED TO]