LAWS(MAD)-2005-10-67

G SARAVANAN Vs. DISTRICT EMPLOYMENT OFFICER KRISHNAGIRI

Decided On October 05, 2005
G SARAVANAN Appellant
V/S
DISTRICT EMPLOYMENT OFFICER KRISHNAGIRI Respondents

JUDGEMENT

(1.) THE prayer in WP No. 1676 of 2001 is for a Writ of mandamus directing the first respondent to sponsor the name of the petitioner herein - Registration No. 5538/1985 to the second respondent for appointment to the post of Assistant in the Dharmapuri District Central Co-operative Bank limited, Dharmapuri by considering his seniority in registration with the employment Exchange, Krishnagiri.

(2.) WP No. 3345 of 2001 has been filed praying for a Writ of Mandamus forbearing the third respondent from in any manner appointing the candidates for the post of Assistants pursuant to the publication dated 22-11-2000 without considering the petitioner's claim for appointment based on petitioner's seniority in the employment exchange and previous experience.

(3.) THE other respondents have also taken similar stand, hence, the same is not discussed elaborately.